Section 7(2) in The U.P. State Universities (Centralised) Service Rules, 1975
(2)Where in the case of a person referred to in sub-section (2) of Section 17 of the Act and absorbed in the service, any particular condition of service prescribed by these rules works out, to be less advantageous to him than that applicable to him before such absorption, then, notwithstanding anything contained in these rules, the condition applicable to him before his absorption shall apply to such person.Explanation. - Every person to whom these rules apply, shall be liable to transfer from one University to another.] [Substituted by Notification No. 1793/XV-10-83-35(41)-1981-UPA-10-1973-Rule/1975-AM(4)-1982. dated 31.12.1983.]
