Section 37(1)(a) in Jammu and Kashmir Co-operative Societies Rules, 2001

[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 37(1)(a) in Jammu and Kashmir Co-operative Societies Rules, 2001

(a)a verification of the balance at the credit of the depositors and creditors and of the amount due from the society's debtors of such proportion thereof as may be fixed by the Registrar,

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State of Jammu-Kashmir - Subsection

Section 37(1)(a) in Jammu and Kashmir Co-operative Societies Rules, 2001