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State of Rajasthan - Section

Section 18 in The Rajasthan Urban Areas (Sub-Division Reconstitution and Improvements of Plots) Rules 1975

18. Roads.

- The following shall be the hierarchies of roads to be followed in any scheme of sub-division, reconstitution or improvement of plots with minimum distance for punctures i.e. distance between one junction to another junction, right of way, maximum length of roads, range any type of plot sizes.
S. No. Type of road Right of way in Max. length of road in M. (ft.) Distance between intersect. in M. (ft.)/Range &Type of plot size in sq. Remarks
M. (ft.)
1. Service land 6(20) 60(200) 90(100 or less)  
2. Culsde. Section Or loop street 7.5-9(25-30) 120(400) 90-180(100-200) With sufficient turning radius
3. Residential street 9(30) 900(1000) 135-225(150-250) ...
4. Residential street 2 12(40) 450(1500) 190-315(200-350) ...
5. Collector street 18(60) 600(2000) 315-450(350-500) ...
6. Feeder Street 24(80) ... 450(500 & above) ...
Provided that if the Master Plan/Zonal Plan or in the absence, if the Chief Town Planner deems it necessary to provide major roads through a scheme area in order to provide a viable circulation pattern for that part of the town. In such a case the major roads shall be deemed to be part of that scheme.