Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 101(2)] [Section 101] [Entire Act] State of Tamilnadu - Subsection Section 101(2)(c) in Tamil Nadu Non-Trading Companies Rules, 1981 (c)Affidavit in Form Nos. 18 and 22 in Appendix A with two true copies along with newspaper cuttings in triplicate;