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State of Tamilnadu - Section

Section 44 in Laws of the Bharathidasan University

44. Power of Chairman. - (a) The Chairman shall call any member to order, and shall have power to such action as may be necessary to enforce his decision.

(b)The Chairman may direct any member, whose conduct is in his opinion grossly, to withdraw immediately from the Senate and any member so ordered to withdraw shall do so forthwith and absent himself during the remainder of the day's meeting.
(c)Suspension of meeting: The Chairman may, in the case of grave disorder arising in the Senate, suspend any sitting for a time to be specified by him.