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[Cites 0, Cited by 0] [Section 76(1)] [Section 76] [Entire Act]

State of Madhya Pradesh - Subsection

Section 76(1)(d) in The M.P. Panchayat Nirvachan Niyam, 1995

(d)it bears a serial number, or is of a design, different from the serial numbers of, as the case may be or design of the ballot paper authorised for use at the particular polling station; or