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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(1)(c) in United Bank of India (Employees') Pension Regulations, 1995

(c)In the case of parents the family pension payable shall be discontinued/ not admissible if the income of one of the parents or the aggregate income of both the parents from employment in government / private sector/self-employment etc. exceeds Rs.2,550/- per month.