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[Cites 0, Cited by 0] [Section 178(1)] [Section 178] [Entire Act]

State of West Bengal - Subsection

Section 178(1)(c) in The Asansol Municipal Corporation Act, 1990.

(c)upon any site or in any position outside Asansol which has not been so approved and is situated within ninety metres of any reservoir, used for storage of filter water to be supplied to Asansol.