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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(1)(s) in Haryana Co-operative Societies Act, 1984

(s)``section'' means a section of the Act;
(sa)[ "share" means an interest of a member in the society measured by a sum of money including both rights and liabilities;] [Added by Haryana Act No. 19 of 2006.]