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[Cites 0, Cited by 0] [Section 605] [Entire Act]

State of Telangana - Subsection

Section 605(2) in Greater Hyderabad Municipal Corporation Act, 1955

(2)Any person who contravenes, or wilfully aids or abets the contravention of the provisions of sub-section (1) shall be punishable with imprisonment which may extend to three months or with fine or with both.