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Himachal Pradesh High Court

Ashok Kumar vs . Hrtc & Ors. on 10 March, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Ashok Kumar vs. HRTC & ors.

CWPOA No. 4111/2019

10.3.2022 Present: Mr. Sanjay K. Sharma, Advocate, for the .

petitioner.

Ms. Shubh Mahajan, Advocate, for the respondents.

Ms. Shubh Mahajan, Advocate, states that the records of the case have been handed over to her only today and prays for an adjournment. Prayer being genuine is allowed.

List for consideration on 21.4.2022.

(Tarlok Singh Chauhan) Judge 10.3.2022 (pankaj) ::: Downloaded on - 11/03/2022 20:13:07 :::CIS