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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(2)(b) in The Orissa House Rent Control Act, 1967

(b)that the tenant has done any of the acts provided in clauses (i) to (iv) of sub-section (2) of section 7 ;