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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(1)(h) in Tamil Nadu Music and Fine Arts University Act, 2013

(h)to confer degrees, titles, diplomas and other academic distinctions on persons who -
(i)have pursued an approved course of study in the University or have been exempted therefrom in the manner prescribed and have passed the prescribed examinations of the University;
(ii)have carried on research under conditions prescribed;