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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Goa - Subsection

Section 17(1) in The Goa Private Security Agencies Rules, 2008

(1)Any person seeking employment as a private security guard or supervisor and is desirous of getting his character and antecedents verified by the police authority, shall apply in Form V directly to the concerned District Superintendent of Police or any officer of the equivalent or higher in rank by depositing a fee of Rs. l00/- or such other fee as fixed by the Government from time to time. If the person has stayed in more than one District during the last five years, the person thereof shall also apply to the concerned Superintendent of Police of Districts.