Bombay High Court
Ramprasad Vihwanath Gupta vs Tanaji Bhausaheb Desai Adn Ors on 11 April, 2023
Author: Sharmila U. Deshmukh
Bench: Revati Mohite Dere, Sharmila U. Deshmukh
rsk 1 3-APEAL-707-19.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPLICATION NO.492 OF 2013
IN
CRIMINAL REVISION APPLICATION NO.518 OF 2013
Ramprasad Vihwanath Gupta ...Applicant
Versus
Tanaji Bhausaheb Desai & Ors. ...Respondent
WITH
CRIMINAL APPLICATION NO.1738 OF 2017
IN
CRIMINAL APPEAL NO.944 OF 2013
Shailendra Dhoopnarayan Pandey @Pinky ...Applicant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.944 OF 2013
WITH
CRIMINAL APPLICATION NO.339 OF 2019
(THROUGH JAIL)
IN
CRIMINAL APPEAL NO.944 OF 2013
Shailendra Dhoopnarayan Pandey @Pinky & Anr. ...Appellants
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPLICATION NO.134 OF 2019
(THROUGH JAIL)
IN
CRIMINAL APPEAL NO.944 OF 2013
Vinayak Babasaheb Shinde ...Applicant
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Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.86 OF 2021
Sandip S/o Hemraj Sardar (Prisoner) ...Appellant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.104 OF 2021
WITH
CRIMINAL INTERIM APPLICATION NO.320 OF 2021
IN
CRIMINAL APPEAL NO.104 OF 2021
Tanaji Bhausaheb Desai ...Appellant
Versus
The State of Maharashtra and Anr. ...Respondents
WITH
CRIMINAL INTERIM APPLICATION NO.4171 OF 2022
(THROUGH JAIL)
IN
CRIMINAL APPEAL NO.104 OF 2021
Tanaji Bhausaheb Desai ...Applicant
Versus
State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.350 OF 2015
The State of Maharashtra ...Appellant
Versus
Pradeep Rameshwar Sharma ...Respondent
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WITH
CRIMINAL APPEAL NO.151 OF 2021
WITH
CRIMINAL INTERIM APPLICATION NO.72 OF 2021
IN
CRIMINAL APPEAL NO.151 OF 2021
Pradeep Pandurang Suryawanshi ...Appellant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.707 OF 2019
WITH
CRIMINAL INTERIM APPLICATION NO.3215 OF 2022
IN
CRIMINAL APPEAL NO.707 OF 2019
Nitin Gorakhnath Sartape ...Appellant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.854 OF 2013
WITH
CRIMINAL INTERIM APPLICATION NO.1019 OF 2021
IN
CRIMINAL APPEAL NO.854 OF 2013
Ramprasad Vishwanath Gupta ...Appellant
Versus
Pradeep Rameshwar Sharma and Anr. ...Respondents
WITH
CRIMINAL APPEAL NO.942 OF 2013
Manoj Mohan Raj @Mannu and Ors. ...Appellants
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Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.943 OF 2013
Hitesh Shantilal Solanki @Dhabbu and Ors. ...Appellants
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL INTERIM APPLICATION NO.1084 OF 2019
IN
CRIMINAL APPEAL NO.943 OF 2013
Hitesh Shantilal Solanki @Dhabbu ...Applicant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL INTERIM APPLICATION NO.1087 OF 2022
IN
CRIMINAL APPEAL NO.943 OF 2013
Akhil Shirin Khan @Bobby ...Applicant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.1038 OF 2013
Ratnakar Gautam Kamble @Rattu ...Appellant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPLICATION NO.1092 OF 2017
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IN
CRIMINAL APPEAL NO.1038 OF 2013
Devidas Gangaram Hri Sakpal ...Applicant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPLICATION NO.2043 OF 2018
IN
CRIMINAL APPEAL NO.1038 OF 2013
WITH
CRIMINAL APPLICATION NO.1537 OF 2016
(THROUGH JAIL)
IN
CRIMINAL APPEAL NO.1038 OF 2013
Tanaji Bhausaheb Desai ...Applicant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPLICATION NO.1591 OF 2017
(THROUGH JAIL)
IN
CRIMINAL APPEAL NO.1038 OF 2013
WITH
CRIMINAL APPLICATION NO.1486 OF 2017
IN
CRIMINAL APPEAL NO.1038 OF 2013
WITH
CRIMINAL APPLICATION NO.957 OF 2017
(THROUGH JAIL)
IN
CRIMINAL APPEAL NO.1038 OF 2013
WITH
CRIMINAL INTERIM APPLICATION NO.1434 OF 2020
(THROUGH JAIL)
IN
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CRIMINAL APPEAL NO.1038 OF 2013
Pradeep Pandurang Suryawanshi @ Nana ...Applicant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPLICATION NO.693 OF 2017
(THROUGH JAIL)
IN
CRIMINAL APPEAL NO.1038 OF 2013
Ganesh Ankush Harpude ...Applicant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL INTERIM APPLICATION NO.42 OF 2021
IN
CRIMINAL APPEAL NO.1038 OF 2013
Pradeep Pandurang Suryawanshi . ..Applicant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.1080 OF 2019
Vinayak Babasaheb Shinde @Veenu ...Appellant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.1177 OF 2019
Devidas Gangaram Hari Sakpal ...Appellant
Versus
The State of Maharashtra ...Respondent
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WITH
CRIMINAL APPEAL NO.1239 OF 2019
WITH
CRIMINAL INTERIM APPLICATION NO.4175 OF 2022
(THROUGH JAIL)
IN
CRIMINAL APPEAL NO.1239 OF 2019
WITH
CRIMINAL INTERIM APPLICATION NO.170 OF 2019
IN
CRIMINAL APPEAL NO.1239 OF 2019
Anand Balaji Patade ...Appellant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.1242 OF 2018
WITH
CRIMINAL APPLICATION NO.1877 OF 2018
IN
CRIMINAL APPEAL NO.1242 OF 2018
WITH
CRIMINAL INTERIM APPLICATIONS NO.95 OF 2019
(THROUGH JAIL)
IN
CRIMINAL APPEAL NO.1242 OF 2018
Dilip Sitaram Palande ...Appellant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.1488 OF 2018
WITH
CRIMINAL APPLICATION NO.2020 OF 2018
IN
CRIMINAL APPEAL NO.1488 OF 2018
Pandurang Ganpat Kokam ...Appellant
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Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.1490 OF 2018
WITH
CRIMINAL APPLICATION NO.2023 OF 2018
IN
CRIMINAL APPEAL NO.1490 OF 2018
Ganesh Ankush Harpude ...Appellant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.1493 OF 2018
WITH
CRIMINAL APPLICATION NO.2024 OF 2018
IN
CRIMINAL APPEAL NO.1493 OF 2018
Prakash Ganpat Kadam ...Appellant
Versus
The State of Maharashtra ...Respondent
Mr. Chaitanya Pendse a/w. Ms. Ilsa Shaikh i/b Mr. Shantanu
Phanse for appellant in Appeal No.707/2019.
Mr. Prakash Shetty for appellant in Appeal No.1177/2019.
Mr. Sushil Gaglani for appellant in Appeal No.104/2021.
Mr. U. S. Vanjara a/w. Mr. M. A. Shaikh for appellant No.5 and 6
in Appeal No.943/2013.
Mr. Dnyanesh Bhatkhande i/b Mr. Prakash Shetty for applicant in
APPA No.1092/2017.
Mr. J. G. Shetty for appellant in Appeal No.942/2013, Appeal
No.944/2013 and APP 1738/2017.
Mr. Yogesh Birajdar i/b Mr. Nagraj Shinde for Appellant in Appeal
No.86/2021.
Ms.Sakshee P. Chavan i/b Mr. Sushant Mahadik for original
Accused No.18 in APL No.303/2019.
Mr. Aniruddh Parmar i.b Mr. Manish Mazgaonkar for appellant in
Appeal No.1488/2018, Appeal No.1490/2018 and Appeal
No.1493/2018.
Mr. Rajiv Chavan, Senior Advocate/Special P. P. a/w. Jayesh
Yagnik, APP, Ms. Priyanka Chavan, Mr. Gopal Parab, Ms. Shweta
Gose for State.
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Ms. Samruddhi Bendbhar i/b Parinam Law Associates for
Respondent in Appeal No.350/2015.
CORAM : REVATI MOHITE DERE &
SHARMILA U. DESHMUKH, JJ.
DATE : 11 APRIL 2023.
P. C.
1. Mr. Gupta, who appears in person, states that he has filed Criminal Revision Application No.518/2013, seeking enhancement of the sentence of the Respondent-accused. He submits that alongwith the Revision Application, a delay condonation application being Criminal Application No.492/2013 has been filed in the said Revision and that the said Application is pending admission. He requested that the Criminal Application No.492/2013 be heard before the Revision Application is taken up for final hearing. Accordingly stand over to 20/4/2023.
2. Registry to list the Revision Application No.518/2013 alongwith Criminal Application No.492/2013 filed in the said Revision Application on 20/4/2023.
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3. As far as service is concerned, accused No.9 has not been served with a copy of the Revision Application and Application filed therein.
4. Accordingly, the applicant to serve the Criminal Revision Application alongwith the Criminal Application filed in the said revision on accused No.9-Pradeep Suryawanshi, who is presently lodged in Yerwada Central Jail, through the Superintendent of Jail. The Superintendent of Jail to take the signature of accused No.9-Pradeep Suryawanshi acknowledging receipt of the said Revision Application as well as Criminal Application filed therein. We make it clear that if none appears for said Respondent No.9 on the next date, the matter will proceed on its own merits.
5. Stand over to 20/4/2023 at 2.30 p.m. SHARMILA U. DESHMUKH, J. REVATI MOHITE DERE, J. ::: Uploaded on - 19/04/2023 ::: Downloaded on - 15/06/2023 11:38:11 :::