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Union of India - Section

Section 24 in Competition Commission of India (Procedure in regard to the transaction of business relating to combinations) Regulations, 2011

24. Appearance of the parties before the Commission.

- Where the Commission deems it necessary to give an opportunity of being heard to the parties to the combination before deciding to deal with the case in accordance with the provisions contained in section 31 of the Act, the Secretary shall convey its directions to the said parties, to appear before it by giving a notice of such period as directed by the Commission.