Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 4 in Rajasthan Legislative Assembly Secretariat Staff (Revised Pay) Rules, 2009 4. Interpretation. - If any question arises relating to the interpretation of these rules, it shall be decided by the Speakar in consultation with the Government in the Finance Department.
