Delhi High Court - Orders
M/S Driplex Water Engineering Private ... vs Ntpc Limited on 18 May, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 99/2021 and EX.APPL.(OS) 670/2021 and
874/2021
M/S DRIPLEX WATER ENGINEERING PRIVATE LIMITED
..... Decree Holder
Through: Mr.Vikram Nandrajog, Advocate
versus
NTPC LIMITED ..... Judgement Debtor
Through: Mr.R.K.Joshi and Mr.Ojusya Joshi,
Advocates
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 18.05.2023 At request, list on 5th September, 2023.
CHANDRA DHARI SINGH, J MAY 18, 2023 SV/DB Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 13:32:40