Gauhati High Court
Gammon Engineers And Contractors Pvt. ... vs The Border Roads Organisation (Bro) on 10 November, 2021
Author: Sudhanshu Dhulia
Bench: Sudhanshu Dhulia
Page No.# 1/2
GAHC010103492021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Arb.P./26/2021
GAMMON ENGINEERS AND CONTRACTORS PVT. LTD
GAMMON HOUSE, VEER SAVARKAR MARG, P.O. BOX. N. 9129,
PRABHADEVI, MUMBAI-400025, REPRESENTED BY MANAGER, SRI
MANOJ RATHOD, AGED ABOUT 46 YEARS
VERSUS
THE BORDER ROADS ORGANISATION (BRO)
C/O 99 APO, PASIGHAT, DIST-EAST SIANG, ARUNACHAL PRADESH-791102,
REPRESENTED BY THE CHIEF ENGINEER, PROJECT VARTAK
Advocate for the Petitioner : MR D DEKA
Advocate for the Respondent : ASSTT.S.G.I.
-BEFORE-
HON'BLE THE CHIEF JUSTICE MR. SUDHANSHU DHULIA
ORDER
Date : 10-11-2021 Heard Mr. D. Deka, learned counsel for the petitioner. Also heard Mr. S. Borthakur, learned counsel appearing for the sole respondent.
On the request of both the parties, list again on 17.11.2021.
CHIEF JUSTICE Page No.# 2/2 Comparing Assistant