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Gauhati High Court

Gammon Engineers And Contractors Pvt. ... vs The Border Roads Organisation (Bro) on 10 November, 2021

Author: Sudhanshu Dhulia

Bench: Sudhanshu Dhulia

                                                                               Page No.# 1/2

GAHC010103492021




                               THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : Arb.P./26/2021

            GAMMON ENGINEERS AND CONTRACTORS PVT. LTD
            GAMMON HOUSE, VEER SAVARKAR MARG, P.O. BOX. N. 9129,
            PRABHADEVI, MUMBAI-400025, REPRESENTED BY MANAGER, SRI
            MANOJ RATHOD, AGED ABOUT 46 YEARS

                              VERSUS

            THE BORDER ROADS ORGANISATION (BRO)
            C/O 99 APO, PASIGHAT, DIST-EAST SIANG, ARUNACHAL PRADESH-791102,
            REPRESENTED BY THE CHIEF ENGINEER, PROJECT VARTAK

Advocate for the Petitioner    : MR D DEKA

Advocate for the Respondent : ASSTT.S.G.I.


                                       -BEFORE-
        HON'BLE THE CHIEF JUSTICE MR. SUDHANSHU DHULIA
                                             ORDER

Date : 10-11-2021 Heard Mr. D. Deka, learned counsel for the petitioner. Also heard Mr. S. Borthakur, learned counsel appearing for the sole respondent.

On the request of both the parties, list again on 17.11.2021.

CHIEF JUSTICE Page No.# 2/2 Comparing Assistant