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Calcutta High Court

Srei Equipment Finance Pvt. Ltd vs Spanco Limited on 10 September, 2014

Author: Biswanath Somadder

Bench: Biswanath Somadder

ORDER SHEET
                              AP No. 1001 of 2013

                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE

                       SREI EQUIPMENT FINANCE PVT. LTD.
                                   Versus
                               SPANCO LIMITED


  BEFORE:
  The Hon'ble JUSTICE BISWANATH SOMADDER

Date: 10th September, 2014.

Appearance:

Mr. Kousik Chatterjee, Adv.
Ruby Jaiswal, Adv.
... for the petitioner The Court: Time to comply with the direction as contained in the order dated 4th July, 2014, stands extended till one week after the long vacation.
Matter to appear under the same heading on the adjourned date.
(BISWANATH SOMADDER, J.) sg2