Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Entire Act] Bombay Presidency - Section Section 10 in Bombay Hereditary Offices Act, 1874 10. And it is hereby enacted, that no female shall perform in person the duties of any Hereditary Office.
