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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(xiv) in Jammu and Kashmir State Electricity Regulatory Commission (Mini Grid Renewable Energy Generation and Supply) Regulations, 2016

(xiv)"Grid Arrival" means extension of the Distribution Licensee's system within 100 meters of operation of the Mini-Grid Projects ;