Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Haryana - Subsection Section 26(11) in Haryana Air (Prevention and Control of Pollution) Rules, 1983 (11)The Board may delegate any financial power to the Chairman, Member Secretary or any officer of the Board to incur expenditure to a specified extent.
