Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45C] [Entire Act] NCT Delhi - Subsection Section 45C(g) in The Government Of National Capital Territory Of Delhi Act, 1991 (g)any other matter for which, in the opinion of the Central Government, provisions are to be made by rules.
