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[Cites 0, Cited by 0] [Section 248(1)] [Section 248] [Entire Act]

State of Nagaland - Subsection

Section 248(1)(a) in Nagaland Municipal Act, 2001

(a)Any matter likely to damage the drain or to interfere with the free flow of its contents, or to affect prejudicially the treatment and disposal of its contents; or