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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of Madhya Pradesh - Subsection

Section 59(2)(b) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(b)no reply to the letter has been received by him within thirty days from the date of sending it;