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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Odisha - Subsection

Section 38(2)(g) in The Orissa Animal Contagious Diseases Act, 1949

(g)to regulate post mortem examination of animals under Section 14 and the disposal of animals under Sub-sections (1), (2) and (3) of Section 17;