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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

Bombay Presidency - Subsection

Section 32(1)(iii) in Bombay Khadi and Village Industries Act, 1960

(iii)the Hyderabad Khadi and Village Industries Board Act, 1955 (Hyd. XII of 1955), in its application to the Hyderabad area of the State of Bombay; and