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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(4) in Tamil Nadu Legislature (Prevention of Disqualification) Act, 1967

(4)Board of Visitors under rule 41 of the Suppression of Immoral Traffic in Women and Girls [Tamil Nadu] [Substituted for the word ',Madras' by the Tamil Nadu Adaptation of Laws Order, 1969, as amended by the Tamil Nadu Adaptation of Laws (Second Amendment) Order, 1969.] Rules, 1958;