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[Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act]

State of Odisha - Subsection

Section 84(1)(a) in Grama Panchayats Rules, 1968

(a)If the residents within the jurisdiction of more than one local authority in the same district use any market or fair, the Collector may from time to time, apportion the income of such market or fair among the aforesaid local authorities in such manner and proportion setting aside the expenditure on proper management, development of market and maintenance of sheds, etc., in the same manner as he may decide. The management of the market or fair shall remain with the local authority having jurisdiction over the area and the money set aside for management, development and maintenance shall be paid to the said local authority.