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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1) in Tamil Nadu Sugarcane (Regulation of Purchase Price) Act, 2018

(1)The Board shall meet, as often as may be necessary, at such time and place and observe such rules of procedure as may be prescribed:Provided that the Board shall meet at least twice in a year.