Section 23 in The Standards of Weights and Measures (Enforcement) Act, 1985
23. Manufacturer, etc., to maintain records and registers
.-(1) Every maker, manufacturer, repairer or dealer and every person using any weight or measure in any transaction or for industrial production or for protection shall maintain such records and registers as may be prescribed and, if required so to do by an Inspector, shall produce such records and registers before the Inspector for inspection.(2)Notwithstanding anything contained in sub-section (1), if the Controller is of opinion that having regard to the nature or volume of the business carried on by any maker manufacturer, dealer, repairer or user of any weight or measure, it is necessary so to do, he may, by order, exempt such maker, manufacturer, dealer, repairer or user from the operation of sub-section (1).
