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[Cites 0, Cited by 0] [Section 370(5)] [Section 370] [Entire Act]

State of Assam - Subsection

Section 370(5)(e) in The Assam Excise Rules, 2016

(e)Medicinal, tonic and similar preparations containing alcohol equal to 20 percent, and not more than 42 percent of proof spirits sold under a special medicated wine licence shall be sold in sealed and capsuled bottles each bottle bearing a label giving the trade name of the preparation, the name of the manufacturer, the place of manufacture and the percentage of proof spirit containing in the preparation and shall have the general get up of a medicine bottle with an indication of the doses to be taken.