Delhi High Court - Orders
Britannia Industries Ltd vs Parle Biscuits Pvt. Ltd & Anr on 9 July, 2021
Author: Jayant Nath
Bench: Jayant Nath
$~OS-1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 129/2021 & IAs.4288-4290/2021
BRITANNIA INDUSTRIES LTD ..... Plaintiff
Through Ms.Shubhie Wahi, Adv.
versus
PARLE BISCUITS PVT. LTD & ANR. ..... Defendants
Through Mr.N.KBhardwaj, Mr.Bikash Gorai,
Mr.Abhiraj Jayant and Ms.Nabhanya
Sharma, Advs.
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 09.07.2021 This hearing is conducted through video conferencing. The Hon'ble Judge is on leave today. List on 10.09.2021.
BY ORDER (COURT MASTER) JULY 9, 2021/v Signature Not Verified Digitally Signed By:NIRMLA TIWARI Signing Date:12.07.2021 14:28:31