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Delhi High Court - Orders

Britannia Industries Ltd vs Parle Biscuits Pvt. Ltd & Anr on 9 July, 2021

Author: Jayant Nath

Bench: Jayant Nath

                          $~OS-1
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    CS(COMM) 129/2021 & IAs.4288-4290/2021
                               BRITANNIA INDUSTRIES LTD                   ..... Plaintiff
                                             Through     Ms.Shubhie Wahi, Adv.

                                                 versus

                               PARLE BISCUITS PVT. LTD & ANR.         ..... Defendants
                                             Through   Mr.N.KBhardwaj, Mr.Bikash Gorai,
                                                       Mr.Abhiraj Jayant and Ms.Nabhanya
                                                       Sharma, Advs.

                               CORAM:
                               HON'BLE MR. JUSTICE JAYANT NATH
                                       ORDER

% 09.07.2021 This hearing is conducted through video conferencing. The Hon'ble Judge is on leave today. List on 10.09.2021.

BY ORDER (COURT MASTER) JULY 9, 2021/v Signature Not Verified Digitally Signed By:NIRMLA TIWARI Signing Date:12.07.2021 14:28:31