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Supreme Court - Daily Orders

Bihar Private Technical And ... vs The State Of Bihar on 20 July, 2017

Bench: Dipak Misra, Amitava Roy, A.M. Khanwilkar

      ITEM NO.3                               COURT NO.2                   SECTION X

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

      Writ Petition(s)(Civil)                  No(s).    546-0/2017

      BIHAR PRIVATE TECHNICAL AND PROFESSIONAL
      INSTITUTIONS ASSOCIATION (B.P.T.P.I.A)                                    Petitioner(s)

                                                        VERSUS

      THE STATE OF BIHAR & ORS.                                              Respondent(s)

      (FOR GRANT OF INTERIM RELIEF and EXEMPTION FROM FILING O.T.)


      Date : 20-07-2017 This petition was called on for hearing today.

      CORAM :                HON'BLE MR. JUSTICE DIPAK MISRA
                             HON'BLE MR. JUSTICE AMITAVA ROY
                             HON'BLE MR. JUSTICE A.M. KHANWILKAR


      For Petitioner(s)                   Mr. Ravindra Shrivastava, Sr. Adv.
                                          Mr. Manish Kumar Saran, AOR


      For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                     O R D E R

Mr. Ravindra Shrivastava, learned senior counsel appearing for the petitioner seeks leave of this Court to withdraw the writ petition.

The writ petition is permitted to be withdrawn unconditionally.



                         (Gulshan Kumar Arora)                                  (H.S. Parasher)
                             Court Master                                        Court Master

Signature Not Verified

Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2017.07.20
16:04:25 IST
Reason: