Supreme Court - Daily Orders
Bihar Private Technical And ... vs The State Of Bihar on 20 July, 2017
Bench: Dipak Misra, Amitava Roy, A.M. Khanwilkar
ITEM NO.3 COURT NO.2 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 546-0/2017
BIHAR PRIVATE TECHNICAL AND PROFESSIONAL
INSTITUTIONS ASSOCIATION (B.P.T.P.I.A) Petitioner(s)
VERSUS
THE STATE OF BIHAR & ORS. Respondent(s)
(FOR GRANT OF INTERIM RELIEF and EXEMPTION FROM FILING O.T.)
Date : 20-07-2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE AMITAVA ROY
HON'BLE MR. JUSTICE A.M. KHANWILKAR
For Petitioner(s) Mr. Ravindra Shrivastava, Sr. Adv.
Mr. Manish Kumar Saran, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Mr. Ravindra Shrivastava, learned senior counsel appearing for the petitioner seeks leave of this Court to withdraw the writ petition.
The writ petition is permitted to be withdrawn unconditionally.
(Gulshan Kumar Arora) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2017.07.20
16:04:25 IST
Reason: