Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 7 in The Maharashtra Irrigation (Pimpri Water Supply) Rules, 1964

7. Detachment fee not to be charged in certain cases.

- Where an owner provides a stop-cock on the service pipe at reasonable distance from the Water Main behind the meter, no fee for closing the water supply shall be charged in case any repairs to the service pipes are required to be carried out; but an intimation to the Executive Engineer shall be given before any such repairs are carried out.