Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Bihar - Subsection Section 5(e) in The Bihar Ban on Lottery Act, 1993 (e)sends or attempts to send, out of Bihar State any money or valuable things received in respect of the sale or distribution of any ticket, coupon or other document for use in the lottery; or
