Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

NCT Delhi - Subsection

Section 28(1)(c) in The Delhi Lands Reforms Act, 1954

(c)when he vacates the holding on the expiry of his lease or on becoming liable to ejectment on any ground mentioned in clause (a)