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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Uttarakhand - Subsection

Section 3(2)(i) in Shri Guru Ram Rai University Act, 2016

(i)The scheme of generation of funds internally through the recovery of fee from students, revenue anticipated from consultancy and other activities related to the objectives of the University and other anticipated incomes;