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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Andhra Pradesh - Subsection

Section 33(15) in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006

(15)the licensee shall erect the plant and 34. The Distilleries licensed under these machinery as per the standards as rules shall maintain the quality of spirits as may be prescribed by the specified hereunder:-Commissioner for time to time for maintaining the specifications and quality of products.