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[Cites 0, Cited by 0] [Section 355(2)] [Section 355] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 355(2)(t) in Arunachal Pradesh Municipal Act, 2007

(t)special requirement of access for handicapped persons in respect of matters referred to in chapter XXII, chapter XXIII, chapter XXIV and chapter XXV,