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Jammu & Kashmir High Court

Ghar Singh vs University Of Jammu And Ors on 7 November, 2019

Author: Dhiraj Singh Thakur

Bench: Dhiraj Singh Thakur

                                                                          Case No. 02
                                                                          Regular List


                            HIGH COURT OF JAMMU AND KASHMIR
                                       AT JAMMU
                                                        SWP No. 1611/2016
                                                        IA No. 1/2016

           Ghar Singh                                             .....Petitioner(s)
                                Through :- None.
                                                 V/s

           University of Jammu and Ors.                           .....Respondent(s)
                                Through :- None.

     CORAM :

                    HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
                                                ORDER

Pleadings be completed within eight weeks.

List again on 06.02.2020.

(Dhiraj Singh Thakur) Judge JAMMU 07.11.2019 Shammi SHAMMI KUMAR 2019.11.13 16:32 I agree to specified portions of this document