Jammu & Kashmir High Court
Ghar Singh vs University Of Jammu And Ors on 7 November, 2019
Author: Dhiraj Singh Thakur
Bench: Dhiraj Singh Thakur
Case No. 02
Regular List
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
SWP No. 1611/2016
IA No. 1/2016
Ghar Singh .....Petitioner(s)
Through :- None.
V/s
University of Jammu and Ors. .....Respondent(s)
Through :- None.
CORAM :
HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
ORDER
Pleadings be completed within eight weeks.
List again on 06.02.2020.
(Dhiraj Singh Thakur) Judge JAMMU 07.11.2019 Shammi SHAMMI KUMAR 2019.11.13 16:32 I agree to specified portions of this document