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State of Himachal Pradesh - Section

Section 27 in The Himachal Pradesh Ceiling on Land Holdings Act, 1972

27. Power to remove difficulties.

- If any difficulty arises in giving effect to the provisions of this Act, the State Government may, by order published in the Official Gazette, make such provisions or give such directions not inconsistent with the provisions of this Act, as may appear to it to be necessary or expedient for the removal of the difficulty.