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Delhi High Court - Orders

Deepak Handa & Anr vs Principal Commissioner Of Customs ... on 15 September, 2021

Author: Jyoti Singh

Bench: Chief Justice, Jyoti Singh

                           $~1
                           *      IN THE HIGH COURT OF DELHI AT NEW DELHI

                           +      W.P.(C) 9515/2021 & CM APPLs.29503/2021 (exemption) &
                                  29504/2021 (interim directions)

                                  DEEPAK HANDA & ANR.                                ..... Petitioners
                                              Through:             Mr. Ankit Goel, Advocate

                                                      versus

                                  PRINCIPAL COMMISSIONER OF CUSTOMS (PREVENTIVE) &
                                  ORS.                                        ..... Respondents
                                               Through: Mr. Satish Kumar, Senior Standing
                                               Counsel for Respondents No. 3.

                                  CORAM:
                                  HON'BLE THE CHIEF JUSTICE
                                  HON'BLE MS. JUSTICE JYOTI SINGH
                                                      ORDER

% 15.09.2021 CM APPL.29503/2021 (exemption) Allowed, subject to all just exceptions. The application stands disposed of. W.P.(C) 9515/2021 & CM APPL.29504/2021 (interim directions) Issue notice.

Mr. Satish Kumar, learned Senior Standing Counsel accepts notice on behalf of Respondent No.3 and seeks time to file counter affidavit.

Time as prayed for is granted. Let counter affidavit be filed before the next date of hearing.

W.P.(C) 9515/2021 Page 1 of 2 Signature Not Verified Digitally Signed By:AMIT NARAYAN BHARTHUAR Signing Date:22.09.2021 14:08:46

Issue notice to Respondents No. 1 and 2, through ordinary process, returnable on 27.09.2021.

Dasti in addition.

CHIEF JUSTICE JYOTI SINGH, J SEPTEMBER 15, 2021 kks W.P.(C) 9515/2021 Page 2 of 2 Signature Not Verified Digitally Signed By:AMIT NARAYAN BHARTHUAR Signing Date:22.09.2021 14:08:46