Delhi High Court - Orders
Deepak Handa & Anr vs Principal Commissioner Of Customs ... on 15 September, 2021
Author: Jyoti Singh
Bench: Chief Justice, Jyoti Singh
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9515/2021 & CM APPLs.29503/2021 (exemption) &
29504/2021 (interim directions)
DEEPAK HANDA & ANR. ..... Petitioners
Through: Mr. Ankit Goel, Advocate
versus
PRINCIPAL COMMISSIONER OF CUSTOMS (PREVENTIVE) &
ORS. ..... Respondents
Through: Mr. Satish Kumar, Senior Standing
Counsel for Respondents No. 3.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 15.09.2021 CM APPL.29503/2021 (exemption) Allowed, subject to all just exceptions. The application stands disposed of. W.P.(C) 9515/2021 & CM APPL.29504/2021 (interim directions) Issue notice.
Mr. Satish Kumar, learned Senior Standing Counsel accepts notice on behalf of Respondent No.3 and seeks time to file counter affidavit.
Time as prayed for is granted. Let counter affidavit be filed before the next date of hearing.
W.P.(C) 9515/2021 Page 1 of 2 Signature Not Verified Digitally Signed By:AMIT NARAYAN BHARTHUAR Signing Date:22.09.2021 14:08:46Issue notice to Respondents No. 1 and 2, through ordinary process, returnable on 27.09.2021.
Dasti in addition.
CHIEF JUSTICE JYOTI SINGH, J SEPTEMBER 15, 2021 kks W.P.(C) 9515/2021 Page 2 of 2 Signature Not Verified Digitally Signed By:AMIT NARAYAN BHARTHUAR Signing Date:22.09.2021 14:08:46