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Union of India - Section

Section 40 in The State Of Mizoram Act, 1986

40. Amendment of Act 28 of 1958.

- One and from the appointed day, in the Armed Forces (Special Powers) Act, 1958, in the long title and in sub-section (2) of section 1, for the words "Meghalaya, Nagaland and Tripura and the Union territories of Arunachal Pradesh and Mizoram", the words "Meghalaya, Mizoram, Nagaland and Tripura and the Union territory of Arunachal Pradesh" shall be substituted.