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Madhya Pradesh High Court

Smt. Shreya Ramteke vs The State Of Madhya Pradesh on 3 May, 2019

1 WP-8714-2019 The High Court Of Madhya Pradesh WP-8714-2019 (SMT. SHREYA RAMTEKE Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 03-05-2019 None for the petitioner, despite repeated calls, therefore, the case is adjourned.

(NANDITA DUBEY) JUDGE jk Digitally signed by JITIN KUMAR CHOURASIA Date: 03/05/2019 17:03:07