Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 22 in The U.P. Narcotic Drugs Rules, 1986 22. Restriction on purchase, sale, possession etc. - Subject to the provisions of these rules, no person shall purchase, possess, sell, transport, ware-house, import or export poppy straw except under a licence or permit issued by the Collector.
