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State of Rajasthan - Section

Section 50 in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

50. Cost of Audit.

- The Authority shall arrange to pay to the Director, Local Fund Audit, Rajasthan the expenditure incurred by him in connection with the annual audit of its accounts, within three months from the date on which any demand is made by him.