Section 34 in The Fertilizer (Control) Order, 1985
34. Amendment of certificate of registration.
- The registering authority ["or, as the case may be the controller"] [Inserted by S.O. 795(E), dated 22nd November, 1991.] may, on an application made in this behalf, together with the fee prescribed for the purpose under Clause 36, amend a certificate of registration.
