Allahabad High Court
Smt. Manisha Srivastava vs Rohit Srivastava on 9 April, 2014
Author: Pradeep Kumar Singh Baghel
Bench: Pradeep Kumar Singh Baghel
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- FIRST APPEAL No. - 568 of 2012 Appellant :- Smt. Manisha Srivastava Respondent :- Rohit Srivastava Counsel for Appellant :- Amit Kumar,Smt. Renu Rajat Counsel for Respondent :- Rupak Chaubey,A.K.Gupta Hon'ble Pradeep Kumar Singh Baghel,J.
On the joint request, list this case on 23 April 2014.
Order Date :- 9.4.2014 DS/-